ZAFFIR AHMAD ANSARI Vs. STATE OF BIHAR

Referred Judgements :-

STATE OF BIHAR AND OTHERS VERSUS AMRENDRA KUMAR MISHRA [REFERRED TO]
DR POONAM KUMARI VERSUS STATE OF BIHAR [REFERRED TO]
RAJ RISHI MEHRA VERSUS STATE OF PUNJAB [REFERRED TO]
PRAMOD KUMAR VERSUS STATE OF BIHAR [REFERRED TO]
A P PUBLIC SERVICE COMMISSION HYDERABAD VS. B SARAT CHANDRA [REFERRED TO]
SURINDERSINGH VS. STATE OF PUNJAB [REFERRED TO]
VIJAY KUMAR SHARMA VS. CHAIRMAN SCHOOL SERVICE COMMISSION [REFERRED TO]
KULWINDER PAL SINGH AND ANR. VS. STATE OF PUNJAB AND ORS. [REFERRED TO]