(1.) The matter has been heard via video conferencing.
(2.) The matter has been taken up after being specially notified under orders of Hon'ble the Chief Justice.
(3.) Heard Mr. Vikram Deo Singh, learned counsel for the petitioner and Mr. Tarun Prasad Mandal, learned APP for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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