(1.) The matter has been heard via video conferencing.
(2.) Heard Mr. Ajit Kumar Singh, learned counsel for the petitioners and Mr. Manish Kishore, learned counsel for the Bank of Baroda (hereinafter referred to as the 'Bank').
(3.) On 3/12/2020, the Court had recorded the following order:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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