REGENT COMPUTRONICS PVT. LTD.

Sonalika Rani Appellant

V/S

CENTRAL BOARD OF SECONDARY EDUCATION Respondents

Referred Judgements :-

STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
TARIQ ISLAM VS. ALIGARH MUSLIM UNIVERSITY [REFERRED TO]
RAJBIR SINGH DALAL VS. CHAUDHARI DEVI LAL UNIVERSITY [REFERRED TO]

JUDGEMENT

(1.) The matter has been heard via video conferencing.

(2.) Heard Mr. Kaushal Kishor, learned counsel for the petitioner and Mr. Vinay Krishna Tripathy, learned counsel for the Central Board of Secondary Education (hereinafter referred to as the CBSE ).

(3.) The petitioner has moved the Court for the following reliefs:

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SONALIKA RANI Vs. CENTRAL BOARD OF SECONDARY EDUCATION

Referred Judgements :-

JUDGEMENT

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