TARAMUNI DEVI Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard counsel for the petitioner.

(2.) No one appears for the State. However, counter affidavit has been filed on behalf of Superintendent, T.B. Hospital, Koilwar, Bhojpur, Respondent No. 5.

(3.) Petitioner's prayer is for directing the respondents to accept her joining on the post of Sweeper and to grant her all consequential benefits for which she would have been entitled on joining the post.