LAWS(PAT)-2011-11-2

VYAS NARAIN SINGH Vs. STATE OF BIHAR

Decided On November 04, 2011
VYAS NARAIN SINGH Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) IT is submitted by the learned counsel for the opposite party nos. 2 to 4 that opposite party no.2 Shyam Karan Pandey died on 15.03.2006. The learned counsel for the petitioner does not controvert this fact.

(2.) LET the name of opposite party no.2 be deleted.