(1.) Re. Interlocutory Application No. 960 of 2011.
(2.) On the facts and in the circumstances of the case, the delay is condoned.
(3.) Interlocutory Application stands disposed of. Re. Letters Patent Appeal No. 219 of 2011
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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