(1.) HEARD the parties.
(2.) IT is submitted on behalf of the petitioner nos. 2 and 3 that the father of petitioner no. 1 died during the pendency of this application.
(3.) THIS application is allowed. The order dated 22.3.1999 passed in Kadamkuan P.S. Case No. 403 of 1996 is quashed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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