(1.) No body appears on behalf of the appellants.
(2.) Mr. Ranbir Singh, Advocate, prays and is allowed to appear as amicus curiae on behalf of the appellants.
(3.) Heard learned counsel for the appellants and the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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