(1.) HEARD learned counsel for the petitioners and nobody appears for the complainant.
(2.) THE petitioners are aggrieved by order dated 11.7.2006 passed in Complaint Case No. 250 C of 2006 under Sections 323, 341 and 504 of the Indian Penal Code.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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