(1.) On repeated calls no one appears on behalf of the appellant.
(2.) Mrs. Rina Sinha, Advocate appears and prays that she may be permitted to appear in this case as Amicus Curiae.
(3.) Prayer is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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