REGENT COMPUTRONICS PVT. LTD.

BINDA THAKUR Appellant

V/S

STATE OF BIHAR Respondents

Referred Judgements :-

STATE OF BIHAR VS. PURENDRA SULAN KITA FIVE-MAN [REFERRED TO]
R VISHWANTHA PILLAI VS. STATE OF KERALA [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
RITA MISHRA VS. DIRECTOR PRIMARY EDUCATION BIHAR [REFERRED TO]

JUDGEMENT

(1.) No one appears for the petitioner.

(2.) Counsel for the State is present.

(3.) This writ application assailing the order of termination of service of the petitioner dated 20.6.2003, issued by the Civil Assistant Surgeon-cum-Chief Medical Officer, Sitamarhi, reading as follows:

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BINDA THAKUR Vs. STATE OF BIHAR

Referred Judgements :-

JUDGEMENT

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