LAWS(PAT)-2011-7-203

MD SUFED SON OF MD KABIR, MD KABIR SON OF LATE MD NASIRUDDIN AND MD MOHSIN SON OF LATE MD AIYUB Vs. STATE OF BIHAR

Decided On July 01, 2011

MD SUFED SON OF MD KABIR, MD KABIR SON OF LATE MD NASIRUDDIN AND MD MOHSIN SON OF LATE MD AIYUB Appellant

V/S

STATE OF BIHAR Respondents

JUDGEMENT

(1.) On repeated call no one appears on behalf of the Appellants.

(2.) Mr. Arun Kumar Tripathi, Advocate, appears and prays that he may be permitted to appear in this case as Amicus Curiae.

(3.) Prayer is allowed.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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