RAJA RAM Vs. STATE OF BIHAR

JUDGEMENT

(1.) NO body appears on behalf of the petitioners.

(2.) THIS writ application has been filed for grant of promotion to the post of Headmasters and also for quashing of the order dated 27.03.1991 as contained in Annexure-1 by which the private respondents were appointed and posted as Headmasters in different schools in the district of Nalanda.