(1.) THE petitioners daughter (hereinafter referred to as the candidate) appeared in the Secondary Examination, 2001 held by the Bihar School Examination Board. In the admit card issued to her by the Board for appearing in the examination, her registration number was shown as 0721/045/05725/00, roll code as 7201 and the roll number as 293.
(2.) HER result was withheld and on enquiry it came to light that her result was cancelled as she wrote a wrong roll number in her answer book for the Hindi paper.
(3.) FROM the materials on record it appears undeniable that in her Hindi paper the candidate instead of writing her correct roll number 293 wrote 923 and this mistake on her part is being made the basis by the Board for cancelling her entire examination.