NAJMUDDIN Vs. BIBI NAFIRUNNISA

Referred Judgements :-

MADAN PADMANABHA V. KRISHNA NARAYANARU [REFERRED TO]
GREEV V. KETTLE,RE-PAREIT TRUST AND FINANCE CO. LTD. [REFERRED TO]
SHIROMANI PRASAD'S CASE [REFERRED TO]
KHODAIJAFUL V. KRISHNA PRASHAD [REFERRED TO]
KALIDAS DHANJIBHAI VS. STATE OF BOMBAY [REFERRED TO]
HARIHAR PRASAD SINGH VS. DEONARAIN PRASAD [REFERRED TO]
SATISH KUMAR VS. SURINDER KUMAR [REFERRED TO]
HIS HOLINESS DIGYA DARSHAN RAJENDRA RAM DOSS VS. DEVENDRA DOSS [REFERRED TO]
RATAN LAL SHARMA RATAN LAL SHARMA VS. PURSHOTTAM HARIT:PURSHOTTAM HARIT [REFERRED TO]
MUNNA LAL VS. SURAJ BHAN [REFERRED TO]
A C JOSE VS. SIVAN PILLAI [REFERRED TO]
LACHHMAN DASS VS. RAM LAL [REFERRED TO]
V SANJEEVAMMA VS. Y PURNAMMA [REFERRED TO]
CHAITANYA CHARAN NAYAK VS. MANIK CHANDRA NANDY [REFERRED TO]
NARAYANARU VS. KANNIAMMAL [REFERRED TO]
SRIBHAGWAN SINGH VS. RAMBASI KUER [REFERRED TO]
SEONARAIN LAL VS. PRABHU CHAND [REFERRED TO]
MADAN LALL VS. UNION OF INDIA [REFERRED TO]
JAIGOBIND SINGH VS. BRIJ BIHARI SINGH [REFERRED TO]
HABIB ULLAH VS. MTGANESH DAI [REFERRED TO]
DIPNARAIN RAI VS. PUNDEO RAI [REFERRED TO]
DEWARAM TEWARI VS. HARINARAIN TEWARI [REFERRED TO]
KHUDIRAM OJHA VS. SMAMODEBALA DEBI [REFERRED TO]