RAM KRISHNA PRASAD Vs. DIRECTOR SECONDARY

JUDGEMENT

(1.) THROUGH this writ application the petitioner prays for issuance of a writ in the nature of mandamus directing and commanding the Director, Secondary Education cum-Additional Secretary (Respondent No. 1) the School Service Board (Respondent No. 2) and the Secretary of the School Service Board (Respondent No. 3) to include his name in the panel of the selected teachers in the subject of History and for hiss appointment as an Assistant Teacher in any of the taken over High School in the State of Bihar.

(2.) THIS writ application was filed on 11-10 1983. On 2nd November, 1983, it was put up for its admission. On that day it was adjourned for three weeks giving an opportunity to the petitioner to file a representation. Liberty was also given to the State for getting necessary instructions. THIS Application thereafter was put up on 25-11-1983, 28-11-1983, 29-11-1983, 1-12 1983, 2-12-1983 and 5-12-1983 for its Admission. On 5-12-1983, this application was admitted and was observed that one post in History may be kept reserved. From the record, it appears that attempts were made by the petitioner to get this application listed for its hearing. The application however, has been taken up its hearing only today.

(3.) NO counter-affidavit has been filed by any of the respondents. The submissions: