REGENT COMPUTRONICS PVT. LTD.

BRAHMANATH SINGH Appellant

V/S

CHANDRAKALI KUER Respondents

Referred Judgements :-

BALDEO SINGH V. UDAL SINGH [REFERRED TO]
KASHINATH BHASKAR DATAR VS. BHASKAR VISHWESHWAR [REFERRED TO]
KIRPAL KUAR VS. BACHAN SINGH [REFERRED TO]
NANI BAI VS. GITA BAI KOM RAMA GUNGE [REFERRED TO]
KALE VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
MANGAL DAS CHAUDHURY VS. BHAGERAN SAO [REFERRED TO]
MATHUKUMALLI RAMAYYA VS. UPPALAPATI LAKSHMAYYA [REFERRED TO]
MAHOMED MUSA VS. AGHORE KUMAR GANGULI [REFERRED TO]
N VARADA PILLAI VS. JEEVARATHNAMMAL [REFERRED TO]
MARITIME ELECTRIC CO LTD VS. GENERAL DAIRIES LTD [REFERRED TO]
RAMGOPAL VS. TULSHI RAM [REFERRED TO]
(THAKUR) BAGESHWARI CHARAN SINGH VS. THAKURAIN JAGARNATH KUARI [REFERRED TO]
G H C ARIFF VS. JADUNATH MAJUMDAR BAHADUR [REFERRED TO]
GHAMANDI MISSER VS. JAGARNATH MISSER [REFERRED TO]

JUDGEMENT

(1.) This appeal, by the plaintiffs, is from a judgment of reversal, of the learned Subordinate Judge, Patna, who reversed the judgment and decree of the first Court, with respect to plot 1631, and, dismissed the suit in respect thereof.

(2.) We are concerned in this appeal only with plot 1631, and, not with plot 1632, in respect or which the judgment of the Trial Court was affirmed.

(3.) The (acts, material for the decision of the appeal, are these :

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BRAHMANATH SINGH Vs. CHANDRAKALI KUER

Referred Judgements :-

JUDGEMENT

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