(1.) The matter has been heard via video conferencing due to lockdown imposed on account of the COVID-19 pandemic.
(2.) Heard Mr. Ranjan Kumar Srivastava, leaned counsel for the petitioner; Mr. Ajay, learned GA 5 for the State and Mr. Ram Kinker Choubey, learned counsel for the Accountant General, Bihar.
(3.) The petitioner has moved the Court for the following reliefs: