(1.) Due to COVID-19 Pandemic, the matter is being taken up by way of virtual Court proceeding.
(2.) The matter has been listed under the heading 'For Orders' under the orders of Hon'ble the Chief Justice.
(3.) Heard learned counsel for the petitioner and learned A.P.P. for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN