(1.) Heard learned counsel for the petitioners and learned AC to GP 15 for the State.
(2.) Despite service of notice on respondents no. 5 to 10, nobody appeared on their behalf when the matter was taken up and heard.
(3.) The petitioners have moved the Court for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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