(1.) Counter affidavit has been filed during the course of argument.
(2.) Let it be taken on record.
(3.) Heard Mr. S.B.K. Mangalam, learned advocate for the petitioners and Mr. Ashutosh Ranjan Pandey, learned AAG for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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