VIJAY MEHTA @ BIJAL MEHTA Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard Mr. Raghib Ahsan, learned senior counsel along with Mr. Bipin Kumar, learned counsel for the petitioners and Mr. Rishi Raj Sinha, learned SC 19 along with Mr. Saurabh Kumar for the State.

(2.) The petitioners have moved the Court for the following reliefs:-

(3.) On 06.12.2019, the Court has raised certain queries which were required to be answered by the authorities along with the issues and points raised in the petition.