STATE OF BIHAR Vs. AJIT KUMAR

Referred Judgements :-

LIMBAJI AND ORS V. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF PUNJAB V. DALBIR SINGH [REFERRED TO]
STATE OF MAHARASTRA V.VIRAN GYANLAL RAJPUR [REFERRED TO]
BAIJU KUMAR SONI V. STATE OF JHARKHAND [REFERRED TO]
YOGESH SINGH V. MAHABEER SINGH [REFERRED TO]
ISHWARILALYADAV V. STATE OF CHHATTISGARH [REFERRED TO]
MANOHARAN V. STATE [REFERRED TO]
HANUMANT GOVIND NARGUNDKAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
UDAI BHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
AGHNOO NAGESIA VS. STATE OF BIHAR [REFERRED TO]
JAGMOHAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
KALI RAM VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
CHANDMAL VS. STATE OF RAJASTHAN [REFERRED TO]
BALWANT SINGH VS. STATE OF PUNJAB [REFERRED TO]
RAJENDRA PRASAD KUNJUKUNJU JANARDHANAN SHEO SHANKER DUBEY VS. STATE OF UTTAR PRADESH:STATE OF KERALA:STATE OF UTTAR PRADESH [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
MITHU MITHU SURJIT SINGH SURJIT SINGH MUNAWAR HARUN SHAH KARNAIL SINGH ALIAS FAQIR SINGH JAVED AHMED ABDULHAMID PAWALE VS. STATE OF PUNJAB:UNION OF INDIA:STATE OF PUNJAB:STATE OF MAHARASHTRA:STATE OF PUNJAB:STATE OF MAHARASHTRA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
ALLAUDDIN MIAN SHARIF MIAN VS. STATE OF BIHAR [REFERRED TO]
SHASHI NAYAR VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. SUKHDEVSINGH:SUKHDEV SINGH ALIAS SUKHA [REFERRED TO]
JAGDISH NARAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
BALRAM PRASAD AGRAWAL VS. STATE OF BIHAR [REFERRED TO]
STATE OF RAJASTHAN VS. ANI ALIAS HANIF [REFERRED TO]
MOHAN VS. STATE OF TAMIL NADU [REFERRED TO]
SURESH BUDHARMAL KALANI ALIAS PAPPU KALANI VS. STATE OF MAHARASHTRA [REFERRED TO]
OM PRAKASH VS. STATE OF HARYANA [REFERRED TO]
STATE OF MAHARASHTRA VS. DAMU S O GOPINATH SHINDE [REFERRED TO]
BASAVARAJ R PATIL VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF UTTAR PRADESH VS. HARI MOHAN [REFERRED TO]
DHARAMENDRASINH MANSING RATANSINH VS. STATE OF GUJARAT [REFERRED TO]
VASHRAM NARSHIBHAI RAJPARA VS. STATE OF GUJARAT [REFERRED TO]
BODH RAJ VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
GURPREET SINGH VS. STATE OF HARYANA [REFERRED TO]
STATE OF UTTAR PRADESH VS. JAGDEO [REFERRED TO]
LALLU MANJHI VS. STATE OF JHARKHAND [REFERRED TO]
STATE OF ANDHRA PRADESH VS. V VASUDEVA RAO [REFERRED TO]
KULDIP SINGH VS. STATE OF DELHI [REFERRED TO]
ZAHIRA HABIBULLA H SHEIKH VS. STATE OF GUJARAT [REFERRED TO]
NAVAL KISHORE SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE N C T OF DELHI VS. NAVJOT SANDHU ALIAS AFSAN GURU [REFERRED TO]
RAM SINGH VS. SONIA [REFERRED TO]
SWAMY SHRADDANANDA ALIAS MURALI MANOHAR MIS VS. STATE [REFERRED TO]
STATE OF PUNJAB VS. GURNAM KAUR [REFERRED TO]
MOTILAL VS. STATE OF RAJASTHAN [REFERRED TO]
SANTOSH KUMAR SATISHBHUSHAN BARIYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
MUSHEER KHAN ALIAS BADSHAH KHAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
PARAMJEET SINGH ALIAS PAMMA VS. STATE OF UTTARAKHAND [REFERRED TO]
KALYAN KUMAR GOGOI VS. ASHUTOSH AGNIHOTRI [REFERRED TO]
STATE VS. MAHENDER SINGH DAHIYA [REFERRED TO]
BHAGWAN DASS VS. STATE NCT OF DELHI [REFERRED TO]
KAILASH GOUR VS. STATE OF ASSAM [REFERRED TO]
RAMESH HARIJAN VS. STATE OF UP [REFERRED TO]
STATE OF U P VS. SANJAY KUMAR [REFERRED TO]
MOHD HUSSAIN ALIAS JULFIKAR ALI VS. STATE GOVT OF NCT DELHI [REFERRED TO]
SANDESH ALIAS SAINATH KAILASH ABHANG VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJ KUMAR SINGH @ RAJU @ BATYA VS. STATE OF RAJASTHAN [REFERRED TO]
SUJIT BISWAS VS. STATE OF ASSAM [REFERRED TO]
RUMI BORA DUTTA VS. STATE OF ASSAM [REFERRED TO]
DEEPAK RAI VS. STATE OF BIHAR [REFERRED TO]
SUSHIL SHARMA VS. STATE OF N.C.T. OF DELHI [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [REFERRED TO]
NAR SINGH VS. STATE OF HARYANA [REFERRED TO]
SHABNAM VS. STATE OF U P [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [REFERRED TO]
STATE OF KARNATAKA VS. SELVI J. JAYALALITHA & ORS. [REFERRED TO]
CHARANDAS SWAMI VS. STATE OF GUJRAT AND ANOTHER. [REFERRED TO]
VASANTA SAMPAT DUPARE VS. STATE OF MAHARASHTRA [REFERRED TO]
ANJAN KUMAR SARMA AND OTHERS VS. STATE OF ASSAM [REFERRED TO]
GANPAT SINGH VS. THE STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. WASIF HAIDER [REFERRED TO]
KHUSHWINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
GARGI VS. STATE OF HARYANA [REFERRED TO]
RAVISHANKAR @ BABA VISHWAKARMA VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAVI S/O ASHOK GHUMARE VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJENDER @ RAJESH @ RAJU VS. STATE (NCT OF DELHI) [REFERRED TO]