LAWS(PAT)-2020-9-20

RAM NARESH SHARMA (MALE) Vs. STATE OF BIHAR

Decided On September 03, 2020
Ram Naresh Sharma (Male) Appellant
V/S
STATE OF BIHAR Respondents

JUDGEMENT

(1.) The matter has been heard via video conferencing due to circumstances prevailing on account of the COVID-19 pandemic.

(2.) Heard Mr. Binod Kumar Labh, learned counsel, along with Ms. Kumari Archana @ Archana Sinha, learned counsel, for the petitioner; Mr. Samir Kumar, learned AC to SC 16 for the State and Mr. Nagendra Kumar Singh, learned counsel for the J.P. University (hereinafter referred to as the 'University').

(3.) The petitioner has moved the Court for the following reliefs: