BHULAN MAHTO Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard Sri Shashi Shekhar Dvivedi, learned Senior Counsel appearing on behalf of the appellant.

(2.) No one appeared on behalf of the respondents.

(3.) The appeal is proceeding ex parte against the respondents, as they did not appear even after valid service of notice. It has been informed that they had not appeared before the court below.