(1.) Heard learned counsel for the petitioner and learned counsel for the respondent no. 6.
(2.) Nobody appears on behalf of the State.
(3.) The petitioner has moved the Court for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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