SRI RAM DAS Vs. STATE OF BIHAR

JUDGEMENT

(1.) I.A. No. 2030 of 2010

(2.) We have heard. Mr. Sidheshwari Pd. Singh, learned Senior Counsel, alongwith Mr. M.P. Singh, learned counsel for the appellants, on the question of limitation.

(3.) Before adverting ourselves to the issue of limitation, we thought it apt to dwell upon the merits of the appeal whether issuance of notice on the question of limitation is warranted.