SANT CHAUDHARY Vs. STATE OF BIHAR

JUDGEMENT

(1.) Heard Mr. Rajendra Prasad Singh, learned Senior counsel for the petitioner and Mr. Shyam Kishore Sharma, learned Govt. Advocate No.V for the State as also Mr. P.K.Rajgarhiya, learned counsel for the Accountant General.

(2.) The prayer of the petitioner in this writ application reads as follows:

(3.) With reference to the aforementioned prayer Mr. Singh, learned Senior counsel for the petitioner, has made his elaborate submissions on the following three issues;