KANHAI MISHRA Vs. GOVERNING BODY

JUDGEMENT

(1.) THIS application has been preferred by the petitioner for direction on the Respondent Governing Body, Upshastri Sanskrit Mahavidyalaya, Pindaruch, Darbhanga and on its Secretary to act on the recommendation made by the Bihar College Service Commission, vide their letter dated 27th January, 1998 (An -nexure -6) for appointment to the post of Lecturer (Vyakaran).

(2.) ACCORDING to the petitioner, he is already working as a Lecturer in the College on temporary basis since 30th November, 1982 (Appointment letter as contained in Annexure -1). His service was approved by the University with the concurrence of Commission and was paid salary. The order of approval etc. shown therein.

(3.) IN spite of such recommendation, no order of regular appointment having issued, the present writ petition was preferred so that the recommendation may not lapse in the meantime.