LAWS(PAT)-2000-6-60

JAWAHAR LAL RAM Vs. BIHAR COLLEGE SERVICE COMMISSION

Decided On June 26, 2000
Jawahar Lal Ram Appellant
V/S
BIHAR COLLEGE SERVICE COMMISSION Respondents

JUDGEMENT

(1.) AS both the cases relate to appointment to the post of Lecturer (Zoology) in Akshayat College, Mahua, Vaishali (College for short), they were heard together and are being disposed of by this common order/judgment.

(2.) THE petitioner, Jawahar Lal Ram (of C.W.J.C. No. 2780 of 1998) applied for appointment to the post of Lecturer (Zoology) of the College in pursuance of Advertisement no. 942/1989. He along with others was interviewed by the Bihar College Service Commission (Commission for short) and his name was recommended, vide letter no. 1156 dated 13th March, 1997. No formal order of appointment having issued, C.W.J.C. No. 2780/98 was preferred by petitioner, Jawahar Lal Ram for his appointment.

(3.) DR . Nand Kishore Prasad Yadav was impleaded as party Respondent No. 5 and on notice he appeared and filed counter affidavit.