LAWS(PAT)-2000-7-64

JAWAHAR LAL RAM Vs. BIHAR COLLEGE SERVICE COMMISSION

Decided On July 26, 2000
Jawahar Lal Ram Appellant
V/S
BIHAR COLLEGE SERVICE COMMISSION Respondents

JUDGEMENT

(1.) AS both the cases relate to appointment to the post of Lecturer (Zoology) in Akshayat College, Mahua, Vaishali (College for short), they were heard together and are being disposed of by this common order/judgment.

(2.) THE petitioner, Jawahar Lal Ram (of C.W.J.C. No. 2780 of 1998) applied for appointment to the post of Lecturer (Zoology) of the College in pursuance of Advertisement no. 942/1989. He along with others was interviewed by the Bihar College Service Commission (Commission for short) and his name was recommended, vide letter no. 1156 dated 13th March, 1997. No formal order of appointment having issued, C.W.J.C. No. 2780/98 was preferred by petitioner, Jawahar Lal Ram for his appointment.

(3.) THE Respondents including Managing Committee of the College aw! its Secretary appeared on notice in the said case and took plea that the said post (2nd post) of Lecturer (Zoology) of College has already been filled up by appointment of one Dr. Nand Kishore Prasad Yadav (petitioner of C.W.J.C. No. 3628 of 2000). In pursuance of subsequent revised recommendation made vide letter dated 8th January, 1998, Dr. Nand Kishore Prasad Yadav was shown to be the first choice for the 2nd post of Lecturer (Zoology).