LAWS(HPH)-2019-10-43

DALIP SINGH Vs. STATE OF H. P.

Decided On October 14, 2019
DALIP SINGH Appellant
V/S
STATE OF H. P. Respondents

JUDGEMENT

(1.) Challenge in the instant writ petition is to the order dated 11.09.2019 (Annexure P-1), whereby the petitioner, a JBT Teacher, has been transferred from Government Primary School, Hansu, under Education Block, Aut to Government Primary School, Trail, under Education Block, Aut, on the basis of a D.O. Note.

(2.) Facts:

(3.) Record