LAWS(HPH)-2019-12-242

PETROSTAR Vs. STATE OF H.P. AND ORS.

Decided On December 30, 2019
Petrostar Appellant
V/S
State Of H.P. And Ors. Respondents

JUDGEMENT

(1.) Whether respondent No.2/The Himachal Pradesh State Cooperative Marketing and Consumers Federation Limited (HIMFED) can restrict the invitation to bid for supply of Horticulture Mineral Oil only to Government (Central/State) Public Sector Undertakings, is the question involved in this writ petition.

(2.) Facts:-

(3.) We have heard learned counsel for the parties and gone through the available record.