(1.) The points for adjudication raised by the insurer in the present appeal directed against the award dated 28.6.2018 passed by learned Motor Accident Claims Tribunal-(II), Mandi, in claim petition No. 44 of 2013 are:-
(2.) Point No.1
(3.) Contentions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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