(1.) Petitioner has challenged his transfer order dated 03.09.2019 (Annexure P-1), whereby he has been transferred from 132 KV Sub-Station, Batri, under 220 KV ES Division, Jassur, to Electrical System Division, Una.
(2.) Facts:
(3.) Record:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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