LAWS(HPH)-2019-9-233

BHAGAT SINGH Vs. STATE OF HIMACHAL PRADESH.

Decided On September 25, 2019
BHAGAT SINGH Appellant
V/S
STATE OF HIMACHAL PRADESH. Respondents

JUDGEMENT

(1.) Petitioner has challenged his transfer order dated 28.08.2019 (Annexure P-1), whereby he has been transferred from Patwar Circle Sarahan, Tehsil Pachhad, District Sirmour, to Patwar Circle Sanaura at Dhamla, Sub Tehsil Pajhota at Nohri, District Sirmour.

(2.) Facts:

(3.) Record: