ISHITA SHARMA Vs. NISHANT SHARMA

JUDGEMENT

(1.) Petitioner is seeking transfer of the petition filed by the respondent under Section 7 and 12 of the Guardians and Wards Act, 1890 bearing registration No. GWA/03/2017, titled as Nishant Sharma vs. Ishita Sharma and another from the Court of learned Civil Judge (Sr. Division), Sundernagar, Court No.1, District Mandi to learned Civil Judge (Sr.Division) Bilaspur, Himachal Pradesh.

(2.) Facts relevant for the purpose of adjudication of the petition may be noticed:-

(3.) Observations:-