LAWS(HPH)-2019-10-148

PARVINDER SINGH Vs. CHAUDHARY SHARWAN KUMAR

Decided On October 30, 2019
PARVINDER SINGH Appellant
V/S
Chaudhary Sharwan Kumar Respondents

JUDGEMENT

(1.) Challenge in the instant writ petition is to order dated 18.09.2019 (Annexure P-1), whereby the petitioner, a Beldar, has been transferred from Himachal Pradesh Agriculture Research Extension Centre (HAREC), Dhaulakuan, District Sirmour, to Students' Welfare Organization, CSKHPKV, Palampur, District Kangra.

(2.) Facts:

(3.) Record.