(1.) Reference petition having been dismissed by the learned H.P. Industrial Tribunal-cum-Labour Court, Shimla, instant writ petition has been preferred by the claimant.
(2.) Following reference was made for adjudication by the appropriate Government:-
(3.)
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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