(1.) BOTH these appeals are being disposed of by a common order as there are common questions of law to be determined.
(2.) FAO 394 of 1994 was admitted on the following two substantial questions of law:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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