NATIONAL INSURANCE CO LTD Vs. BACHAN KAUR

JUDGEMENT

(1.) AWARD dated 7.1.2004 passed by the Commissioner, Workmen's Compensation (SDM), Nalagarh, District Solan, H.P., titled as Bachan Kaur v. Dhian Singh is subject-matter of challenge in the present appeal filed by the insurer.

(2.) THE appeal was admitted on the following substantial questions of law:

(3.) THE owner filed reply in effect admitting all the contents of the petition.