LAWS(HPH)-2018-1-158

HOTEL SHIVALIK Vs. STATE OF HP AND OTHERS

Decided On January 05, 2018
Hotel Shivalik Appellant
V/S
State Of Hp And Others Respondents

JUDGEMENT

(1.) Petitioner laid challenge to the notice issued by the H.P. State Pollution Control Board, "Him Parivesh" Bhawan, Dharamshala, calling upon the petitioner to show cause as to why action for not complying with the various provisions of law be not taken.

(2.) On 23rd June, 2017, when this matter came up for hearing on the asking of the petitioner, this Court passed the following order:-

(3.) Pursuant to such directions, the writ petitioner filed his personal affidavit, relevant portion whereof reads as under:-