(1.) By way of this petition, the petitioner has prayed for thefollowing relief:-
(2.) Brief facts necessary for adjudication of the present case are as under:-
(3.) Feeling aggrieved by this order, the petitioner has preferred this petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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