LAWS(HPH)-2018-3-247

JAGAT RAM Vs. HARI KRISHAN VERMA

Decided On March 24, 2018
JAGAT RAM Appellant
V/S
Hari Krishan Verma Respondents

JUDGEMENT

(1.) As mutually agreed, present petition is disposed of in the following terms:

(2.) Pending applications, if any, also stand disposed of.