LAWS(HPH)-2018-9-44

JAISI RAM Vs. RAJESH KUMAR

Decided On September 12, 2018
JAISI RAM Appellant
V/S
RAJESH KUMAR Respondents

JUDGEMENT

(1.) Cr. MP(M) No. 1109 of 2018

(2.) No reply is intended to be filed to the application.

(3.) I have heard the learned counsel for the parties and also perused the averments made in the application.