(1.) Since the main petition already stands abated, therefore, nothing survives for adjudication in this case. Accordingly, the present petition is dismissed, so also the pending application, if any.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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