LAWS(HPH)-2008-8-30

JAGDISH CHAND SANKHYAN Vs. STATE OF H.P.

Decided On August 25, 2008

Jagdish Chand Sankhyan Appellant

V/S

STATE OF H.P. Respondents

JUDGEMENT

(1.) JUDGMENT

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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