(1.) .The present bail applications under Section 439 Cr.P.C. have arisen from FIR No. 205/2008, registered on 17.5.2008 under Sections 377 and 328 read with Section 34 of the Indian Penal code, in Police Station Sunder Nagar. The petitioners were arrested on 12th September, 2008 and the challan is stated to have been presented in the court against the accused persons. The petitioners are lodging in the judicial lock -up.
(2.) PRECISELY , the facts of the case are that the petitioners were working in M/s. Gaymon India Limited - at Harnoda (Barmana) in district Bilaspur. Raj Kumar (deceased) was a Turner working in the said Company and working with the petitioners herein.
(3.) RAJ Kumar was having 90% burn injuries. He was referred to Indira Gandhi Medical College and Hospital, Shimla from where he was referred to PGI Chandigarh. His brother Arjun and wife were also informed. Firstly, they came to Shimla and thereafter attended Raj Kumar at Chandigarh.