STATE OF H.P. Vs. RAJ KARAN SINGH

JUDGEMENT

(1.) RESPONDENTS were sent up for trial for offences punishable under Sections 147, 323, 325 and 506 read with Section 149 IPC, for allegedly forming unlawful assembly with a common object of dispossessing PW-1 Nek Mehammed from a piece of land in his possession and in prosecution of that object arming themselves with deadly weapons and then trespassing into the field of Nek Mohammed and giving him beatings with hockey-stick, dandas, fists and kicks.

(2.) TRIAL Court charged the respondents with the aforesaid offences and on their pleading not guilty tried them. At the end of the trial, the respondents were acquitted. State has appealed against the judgment of acquittal.

(3.) FROM the perusal of the record, it is clear that PW-1 Nek Mohammed reported to the police that he was beaten up with a hockey-stick, which respondent Raj Karan was carrying, while other respondents fisticuffed and kicked him and he was rescued by PW-2 Ramzan and PW-8 Sohan Lal. However, while in the witness-box, PW-1 Nek Mohammed stated that he was hit with hockey-stick and dandas. There is no mention of any dandas in the earliest version, which Nek Mohammed gave to the police vide report Ex. PW-1/A. PW-2 Ramzan did not say that he rescued PW-1 Nek Mohammed, even though he stated that he saw the occurrence from a distance of about 150 feet. According to PW-1 Nek Mohammed, he was initially beaten up in the field, from which he was sought to be ousted, and thereafter at another place at a distance of 150 yards from his field, because when being beaten up in the field, he ran away to save himself and the respondents followed him and overpowered him at the second place. PW-2 Ramzan says that he saw the respondents beating PW-1 Nek Mohammed in the field itself and it was there that PW-8 Sohan Lal reached and rescued him. The statement is apparently incorrect, because even though Nek Mohammed has not categorically stated so, it does appear from an overall reading of his testimony that he was rescued at the second site, because after rescue there was no question of his being beaten up again and also because it is stated by Nek Mohammed that on being rescued he was taken straightway to the Police Post at Subathu. Furthermore, PW-2 Ramzan does not name all the respondents. Even PW-1 Nek Mohammed has not named all the respondents, but only Raj Karan. PW-8 Sohan Lal does not say that he saw any of the respondents giving beating to Nek Mohammed, even though he says that he rescued him. He does not say from whom he rescued him. He says that the respondents left behind the hockey-stick Ex. P-1, which he produced to the police 6-7 days after the occurrence.